Citation : 2023 Latest Caselaw 2483 Tel
Judgement Date : 19 September, 2023
THE HONOURABLE SMT. JUSTICE M.G.PRIYADARSINI
Civil Miscellaneous Appeal No.1078 of 2014
JUDGMENT:
The present appeal has been directed against the order
dated 21.10.2014 in O.A.No.843 of 2011 on the file
A.P.Endowments Tribunal at Hyderabad.
2. Learned counsel for both parties present.
3. A memo dated 19.09.2023 has been filed by the learned
counsel for the appellant stating that the parties have settled
the disputes among themselves, as such, the appellant does not
wish to proceed with the case and prayed to dispose of the
appeal.
4. In view of the memo filed by the appellant, the appeal is
disposed of. There shall be no order as to costs.
Pending Miscellaneous applications, if any, shall stand
closed.
______________________________ JUSTICE M.G.PRIYADARSINI Date: 19.09.2023 gvl
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