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G.Anand vs The Assistant Commissioner,And 8 ...
2023 Latest Caselaw 2454 Tel

Citation : 2023 Latest Caselaw 2454 Tel
Judgement Date : 15 September, 2023

Telangana High Court

G.Anand vs The Assistant Commissioner,And 8 ... on 15 September, 2023

Bench: M.Laxman

          THE HON'BLE SRI JUSTICE N.TUKARAMJI

                      CMA.NO.917 OF 2019

JUDGMENT:

1. In spite of listing the matter under the caption 'for dismissal'

there is no representation on behalf of the appellant.

2. In the circumstances, the Civil Miscellaneous Appeal is

dismissed for non prosecution. There shall be no order as to costs.

3. Pending miscellaneous applications, if any, shall stand

closed.

________________ N.TUKARAMJI, J Date: 11.03.2022 Kvrm

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