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Sardar Amarjeet Singh Chawla vs Narsing Das Sarda
2023 Latest Caselaw 2447 Tel

Citation : 2023 Latest Caselaw 2447 Tel
Judgement Date : 15 September, 2023

Telangana High Court

Sardar Amarjeet Singh Chawla vs Narsing Das Sarda on 15 September, 2023

Bench: Sambasivarao Naidu

      THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

                CONTEMPT CASE NO.1688 OF 2023


JUDGMENT :

Learned counsel for the petitioner sought permission of

this Court to not press the case stating that the respondent has

handed over the keys of the subject property and also cleared the

entire rent due to the petitioner.

2. Taking on record the said submission, this Contemp

Case is dismissed as not pressed.

Pending miscellaneous application, if any, shall stand

closed.

___________________________________ JUSTICE SAMBASIVA RAO NAIDU DATED 15.09.2023 YNK THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

CONTEMPT CASE NO.1688 OF 2023

DATED 15.09.2023

YNK

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