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Sri Chamundeshwari Chit Funds, ... vs S. Sivanarayana
2023 Latest Caselaw 2392 Tel

Citation : 2023 Latest Caselaw 2392 Tel
Judgement Date : 14 September, 2023

Telangana High Court

Sri Chamundeshwari Chit Funds, ... vs S. Sivanarayana on 14 September, 2023

Bench: P.Sree Sudha

        HONOURABLE SMT JUSTICE P. SREE SUDHA

             SECOND APPEAL NO. 746 OF 2004

JUDGMENT:

Learned counsel for the appellant has informed to

this Court that the subject matter of the appeal has been

settled out of the Court and made a request to close the

matter.

2. Recording the submissions of the learned counsel for

the appellant, the Second Appeal is accordingly closed. No

order as to costs.

Pending miscellaneous applications, if any, shall

stand closed.

____________________ P. SREE SUDHA, J Date: 14.09.2023

Skj.

HONOURABLE SMT JUSTICE P. SREE SUDHA

SECOND APPEAL NO. 746 OF 2004

14.09.2023

Skj.

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