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The New India Assurance Co Ltd vs Md.Yakhub Sha And 2 Ors
2023 Latest Caselaw 2327 Tel

Citation : 2023 Latest Caselaw 2327 Tel
Judgement Date : 13 September, 2023

Telangana High Court

The New India Assurance Co Ltd vs Md.Yakhub Sha And 2 Ors on 13 September, 2023

Bench: M.G.Priyadarsini

     THE HONOURABLE SMT. JUSTICE M.G.PRIYADARSINI

          Civil Miscellaneous Appeal No.725 OF 2010

JUDGMENT:

When the matter came up for hearing on 23.08.2023, as

there was no representation on behalf of the appellant, it was

directed to be posted under the caption 'for dismissal'.

2. The case pertains to the year 2010. In spite of matter

being listed today under the caption 'for dismissal', there is no

representation on behalf of the appellant. This shows that the

appellant is not interested in prosecuting the case. Therefore,

this appeal is liable to be dismissed for non-prosecution.

3. Accordingly, this appeal is dismissed for non-prosecution.

There shall be no order as to costs.

Miscellaneous petitions, if any, pending, shall stand

closed.

_______________________________ JUSTICE M.G.PRIYADARSINI Date: 13.09.2023 gvl

Note: Issue CC by tomorrow

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