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M K Ramanujam Died vs B. Gopal
2023 Latest Caselaw 2322 Tel

Citation : 2023 Latest Caselaw 2322 Tel
Judgement Date : 13 September, 2023

Telangana High Court
M K Ramanujam Died vs B. Gopal on 13 September, 2023
Bench: Sambasivarao Naidu
      THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

                    C.C.C.A. NO.111 OF 2019


JUDGMENT :

Learned counsel for the appellants submits that

the matter has been adjusted between the parties and

nothing survives for adjudication, thereby, the matter has

become infructuous.

2. Taking on record the said submission, this appeal

is dismissed as infructuous.

Pending miscellaneous applications, if any, shall stand

closed. No costs.

___________________________________ JUSTICE SAMBASIVA RAO NAIDU DATED 13.09.2023 YNK THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

C.C.C.A. NO.111 OF 2019

DATED 13.09.2023

YNK

 
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