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Vangeti Kamalamma vs Ellimati Venkat Reddy
2023 Latest Caselaw 2256 Tel

Citation : 2023 Latest Caselaw 2256 Tel
Judgement Date : 11 September, 2023

Telangana High Court

Vangeti Kamalamma vs Ellimati Venkat Reddy on 11 September, 2023

Bench: P.Sree Sudha

     THE HONOURABLE SMT. JUSTICE P.SREE SUDHA

               SECOND APPEAL NO.1645 OF 2004


JUDGMENT:

When the matter is taken up for hearing, there is no

representation for both the sides.

On 08.08.2023, there was no representation on behalf

of the appellant and therefore, the matter was directed to be

listed under the caption 'for dismissal'. Today, though the

matter is listed under the caption 'for dismissal', there is no

representation on both sides. Therefore, this Court is of the

considered view that the appellant is not interested to pursue

the litigation.

Hence, the Second Appeal is dismissed for non-

prosecution. No costs.

Pending miscellaneous petitions, if any, shall stand

closed.

_________________________ JUSTICE P.SREE SUDHA

Date:11.09.2023.

THE HONOURABLE SMT. JUSTICE P.SREE SUDHA

Second Appeal No.1645 of 2004

DATED 11.09.2023

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