Sri Venkateshwara Educational ... vs Sri Amjad Ali Khan
2023 Latest Caselaw 2251 Tel

          THE HON'BLE THE CHIEF JUSTICE ALOK ARADHE

AND THE HON'BLE SRI JUSTICE N.V.SHRAVAN KUMAR I.A.Nos.1, 2, 3 & 4 of 2023 in/& W.A.No.888 of 2023

COMMON JUDGMENT: (Per the Hon'ble the Chief Justice Alok Aradhe)

None for the appellant even in the second half, when the

matter is called.

It appears that the appellant is not interested in prosecuting

the appeal.

Therefore, the appeal as well as I.A.No.1 of 2023 (leave

petition), I.A.Nos.2 and 3 of 2023 (condone delay petitions) and

I.A.No.4 of 2023 (dispense with petition) are dismissed for non-

prosecution. No costs.

As a sequel, miscellaneous petitions, pending if any, stand

closed.

__________________ ALOK ARADHE, CJ

_______________________ N.V.SHRAVAN KUMAR, J Date: 11.09.2023 LUR