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Mansukhlal V.Doshi vs M/S.Canara Bank,
2023 Latest Caselaw 2249 Tel

Citation : 2023 Latest Caselaw 2249 Tel
Judgement Date : 11 September, 2023

Telangana High Court

Mansukhlal V.Doshi vs M/S.Canara Bank, on 11 September, 2023

Bench: K. Sarath

       THE HONOURABLE SRI JUSTICE K.SARATH

                   C.C.C.A.No.386 of 2003

JUDGMENT:

When the matter came up for hearing on 09.08.2023

there was no representation for the appellants, therefore

the matter was directed to be listed today under the

caption 'for dismissal". In spite of it, today also there is no

representation for the appellants. Therefore, this Court has

no option except to dismiss the appeal for non-

prosecution/default.

2. Accordingly, the Appeal is dismissed for non-

prosecution/default. No order as to costs.

3. Pending miscellaneous applications, if any, shall

stand dismissed.

___________________ JUSTICE K.SARATH Date:11.09.2023

sj

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