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The Sangli Bank Ltd vs Nallapati Hemachandra Prasad,
2023 Latest Caselaw 2247 Tel

Citation : 2023 Latest Caselaw 2247 Tel
Judgement Date : 11 September, 2023

Telangana High Court

The Sangli Bank Ltd vs Nallapati Hemachandra Prasad, on 11 September, 2023

Bench: K. Sarath

       THE HONOURABLE SRI JUSTICE K.SARATH

                    C.C.C.A.No.16 of 2004

JUDGMENT:

When the matter came up for hearing on 17.08.2023

there was no representation for the appellant, therefore the

matter was directed to be listed to 31-08-2023 under the

caption "For Dismissal". On 04-09-2023, when the matter

came up for hearing, learned counsel for the appellant

seeks time and the matter was adjourned to today under

the caption 'For Dismissal". In spite of it, today also there

is no representation for the appellant. Therefore, this Court

has no option except to dismiss the appeal for non-

prosecution/default.

2. Accordingly, the Appeal is dismissed for non-

prosecution/default. No order as to costs.

3. Pending miscellaneous applications, if any, shall

stand dismissed.

___________________ JUSTICE K.SARATH Date:11.09.2023

sj

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