Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Md. Ibrahim vs M. A.Rahman Died
2023 Latest Caselaw 2239 Tel

Citation : 2023 Latest Caselaw 2239 Tel
Judgement Date : 11 September, 2023

Telangana High Court

Md. Ibrahim vs M. A.Rahman Died on 11 September, 2023

Bench: G.Radha Rani

       THE HON'BLE Dr. JUSTICE G. RADHA RANI

                 APPEAL SUIT No.380 of 2019

ORDER:

This appeal is filed by the appellant-plaintiff against the

judgment and decree dated 18.06.2019 passed in O.S. No.141 of

2015 on the file of the Additional Senior Civil Judge, Karimnagar.

2. When the matter is taken up for hearing, Sri P. Ravi

Kumar, learned counsel for the appellant on record, reported that

the matter is settled out of court and that he is not pressing the

appeal. He also made an endorsement to that effect.

3. Recording the said submission of the learned counsel for

the appellant, the appeal is dismissed as not pressed. No costs.

Miscellaneous petitions pending, if any, shall stand closed.

_____________________ Dr. G. RADHA RANI, J September 11, 2023 KTL

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs