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The Superintending Engineer, ... vs Smt. V. Amaravathi, W/O. Late V. ...
2023 Latest Caselaw 2127 Tel

Citation : 2023 Latest Caselaw 2127 Tel
Judgement Date : 8 September, 2023

Telangana High Court

The Superintending Engineer, ... vs Smt. V. Amaravathi, W/O. Late V. ... on 8 September, 2023

Bench: P.Sree Sudha

          THE HON'BLE SMT. JUSTICE P.SREE SUDHA

                 APPEAL SUIT No.446 of 2008

ORDER:

This Appeal Suit is filed by the appellant, aggrieved by the

Judgment and decree in O.S.No.5 of 2001 dated 05.11.2003 on

the file of Principal District Judge at Sangareddy.

2. There is no representation on behalf of learned counsel for

the appellant though the matter was posted for arguments

today as a last chance, hence no purpose would serve in

continuing the appeal. Therefore, this appeal is liable to be

dismissed.

3. Accordingly, the appeal suit is dismissed for non-

prosecution.

Pending miscellaneous applications, if any, shall stand closed.

___________________________ JUSTICE P.SREE SUDHA Date: 08.09.2023.

BV

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