Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

P.Keshava Reddy vs A.Surya Prakash Reddy
2023 Latest Caselaw 2126 Tel

Citation : 2023 Latest Caselaw 2126 Tel
Judgement Date : 8 September, 2023

Telangana High Court

P.Keshava Reddy vs A.Surya Prakash Reddy on 8 September, 2023

Bench: P.Sree Sudha

          THE HON'BLE SMT. JUSTICE P.SREE SUDHA

                 APPEAL SUIT No.129 of 2010

ORDER:

This Appeal Suit is filed by the appellant, aggrieved by the

Judgment and decree in O.S.No.181 of 2004 dated 30.06.2009

on the file of IV Additional District Judge, Ranga Reddy District.

2. Both the Counsel present.

3. On the last occasion i.e. on 28.08.2023, learned counsel

for the appellant sought time to get instructions from his client.

Hence this matter is posted today as a last chance with a

condition that otherwise the appeal suit will be dismissed. But

even today he could not get ready with the matter. Hence no

purpose would serve in continuing the appeal and the appeal is

liable to be dismissed.

4. Accordingly, the appeal suit is dismissed for non-

prosecution.

Pending miscellaneous applications, if any, shall stand closed.

___________________________ JUSTICE P.SREE SUDHA Date: 08.09.2023.

BV

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs