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Kanduru Venkanna vs Gattu Krishnaiah
2023 Latest Caselaw 2124 Tel

Citation : 2023 Latest Caselaw 2124 Tel
Judgement Date : 8 September, 2023

Telangana High Court

Kanduru Venkanna vs Gattu Krishnaiah on 8 September, 2023

Bench: P.Sree Sudha

          THE HON'BLE SMT. JUSTICE P.SREE SUDHA

                 APPEAL SUIT No.344 of 2008

ORDER:

This Appeal Suit is filed by the appellant, aggrieved by the

Judgment and decree in O.S.No.130 of 2002 dated 01.07.2004

on the file of Senior Civil Judge at Nalgonda.

2. Learned counsel for the respondent present.

3. Learned counsel for the appellant is no more. Notice

issued to appellant with a direction to appear on 19.01.2023.

On 01.08.2023 it was represented that he engaged another

advocate, but till now no vakalat is filed on his behalf. It seems

that the appellant has no interest to prosecute the case hence

no purpose would serve in continuing the appeal. Therefore,

this appeal is liable to be dismissed.

4. Accordingly, the appeal suit is dismissed for non-

prosecution.

Pending miscellaneous applications, if any, shall stand closed.

___________________________ JUSTICE P.SREE SUDHA Date: 08.09.2023.

BV

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