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K.Jagadeeshwar Rao Hanamakonda vs K.Veeeralaxmi Hanamkondaand 4 ...
2023 Latest Caselaw 2066 Tel

Citation : 2023 Latest Caselaw 2066 Tel
Judgement Date : 6 September, 2023

Telangana High Court
K.Jagadeeshwar Rao Hanamakonda vs K.Veeeralaxmi Hanamkondaand 4 ... on 6 September, 2023
Bench: M.Laxman
           THE HONOURABLE SRI JUSTICE M.LAXMAN

                   APPEAL SUIT No.1017 of 1997

JUDGMENT:

1. The present appeal pertains to the year 1997. On the last date

of hearing, when the matter was taken up for hearing, there was no

representation for the appellant, and therefore, the matter was

directed to be posted to today under the caption 'for dismissal'. In

spite of matter being listed today under the caption 'for dismissal',

there is no representation for the appellant. This shows that the

appellant has not evinced any interest in prosecuting the case.

Therefore, this appeal is liable to be dismissed for non-prosecution.

2. Accordingly, this appeal is dismissed for non-prosecution.

There shall be no order as to costs. Miscellaneous petitions, if any,

pending, shall stand closed.

_____________________ JUSTICE M.LAXMAN Date: 06.09.2023 GVR

 
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