Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

M/S.Gayatri Enterprises. vs Manager Canara Bank.Nalgonda ...
2023 Latest Caselaw 2042 Tel

Citation : 2023 Latest Caselaw 2042 Tel
Judgement Date : 5 September, 2023

Telangana High Court

M/S.Gayatri Enterprises. vs Manager Canara Bank.Nalgonda ... on 5 September, 2023

Bench: M.Laxman

           THE HONOURABLE SRI JUSTICE M.LAXMAN

                   APPEAL SUIT No.2724 of 2000

JUDGMENT:

1. In the present appeal, after death of the learned counsel for the

appellant, a notice was issued by this Court to the appellant on

16.12.2022 through the Registry. The said notice remained

unreturned. Hence, it is deemed service. In the said circumstances,

this appeal is liable to be dismissed for non-prosecution.

2. Accordingly, this appeal is dismissed for non-prosecution.

There shall be no order as to costs. Miscellaneous petitions, if any,

pending, shall stand closed.

_____________________ JUSTICE M.LAXMAN Date: 05.09.2023 GVR

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : Media