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Mr.G.Narsimhulu vs Smt.P.Laxmi
2023 Latest Caselaw 1992 Tel

Citation : 2023 Latest Caselaw 1992 Tel
Judgement Date : 4 September, 2023

Telangana High Court

Mr.G.Narsimhulu vs Smt.P.Laxmi on 4 September, 2023

Bench: G.Radha Rani

      THE HONOURABLE Dr. JUSTICE G. RADHA RANI

                SECOND APPEAL No.1489 of 2010

ORDER:

This Second Appeal is filed by the appellant-appellant-

plaintiff against the judgment and decree dated 25.10.2010 passed

in A.S. No.79 of 2009 by the XIV Additional Chief Judge, City

Civil Court, (FTC), Hyderabad confirming the judgment and

decree dated 20.01.2009 passed in O.S. No.1505 of 2005 by the X

Junior Civil Judge, City Civil Court, Hyderabad.

2. When the matter is taken up for hearing, the learned

counsel for the appellant reported that the appeal has become

infructuous as the matter was settled out of court.

3. Recording the said submission, the Second Appeal is

dismissed as infructuous. No order as to costs.

As a sequel, miscellaneous petitions, pending if any shall

stand closed.

_____________________ Dr. G. RADHA RANI, J September 04, 2023 KTL

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