Citation : 2023 Latest Caselaw 1983 Tel
Judgement Date : 4 September, 2023
THE HONOURABLE SRI JUSTICE K.SARATH
C.C.C.A.No.231 of 2000
JUDGMENT
This appeal is coming for hearing since 2000. On 08.08.2023
when the matter was called, there was no representation, and
therefore the matter was directed to be listed under the caption
"for Dismissal". Even today, when the matter is called, there is
no representation. It seems that the appellant is not interested to
prosecute this case.
2. Accordingly, the Appeal is dismissed for non-
prosecution/default. No order as to costs.
3. Pending miscellaneous applications, if any, shall stand
closed.
____________________ JUSTICE K.SARATH
04-09-2023 gvl
THE HONOURABLE SRI JUSTICE K.SARATH
C.C.C.A.No.231 of 2000
04.09.2023
gvl
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