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D. Ravi Krishna vs M/S. Can Fin Homes Ltd.,
2023 Latest Caselaw 1962 Tel

Citation : 2023 Latest Caselaw 1962 Tel
Judgement Date : 4 September, 2023

Telangana High Court

D. Ravi Krishna vs M/S. Can Fin Homes Ltd., on 4 September, 2023

Bench: K. Sarath

          THE HONOURABLE SRI JUSTICE K.SARATH

                      C.C.C.A.No. 9 of 2004

JUDGMENT

This appeal is coming for hearing since 2004. On 17.08.2023

when the matter was called, there was no representation, and

therefore the matter was directed to be listed today under the

caption "for Dismissal". Even today, when the matter is called,

there is no representation. It seems that the appellant is not

interested to prosecute this case.

2. Accordingly, the Appeal is dismissed for non-

prosecution/default. No order as to costs.

3. Pending miscellaneous applications, if any, shall stand

closed.

____________________ JUSTICE K.SARATH

04-09-2023 gvl

THE HONOURABLE SRI JUSTICE K.SARATH

C.C.C.A.No. 9 of 2004

04.09.2023

gvl

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