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The Central Power Distribution Co ... vs Saida Parvez
2023 Latest Caselaw 1956 Tel

Citation : 2023 Latest Caselaw 1956 Tel
Judgement Date : 4 September, 2023

Telangana High Court

The Central Power Distribution Co ... vs Saida Parvez on 4 September, 2023

Bench: K. Sarath

          THE HONOURABLE SRI JUSTICE K.SARATH

                      C.C.C.A.No.58 of 2007

JUDGMENT

This appeal is coming for hearing since 2007. On 17.08.2023

when the matter was called, there was no representation, and

therefore the matter was directed to be listed under the caption

"for Dismissal". Even today, when the matter is called, there is

no representation. It seems that the appellants are not interested

to prosecute this case.

2. Accordingly, the Appeal is dismissed for non-

prosecution/default. No order as to costs.

3. Pending miscellaneous applications, if any, shall stand

closed.

____________________ JUSTICE K.SARATH

04-09-2023 gvl

THE HONOURABLE SRI JUSTICE K.SARATH

C.C.C.A.No.58 of 2007

04.09.2023

gvl

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