Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Hdfc Ergo General Insurance ... vs Jatothu Naveen
2023 Latest Caselaw 1952 Tel

Citation : 2023 Latest Caselaw 1952 Tel
Judgement Date : 4 September, 2023

Telangana High Court

Hdfc Ergo General Insurance ... vs Jatothu Naveen on 4 September, 2023

Bench: Sambasivarao Naidu

      THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

                    M.A.C.M.A NO.569 OF 2018


JUDGMENT :

Learned counsel for the appellants seeks

permission of this Court to withdraw this appeal and to that

effect a letter dated 02.09.2023 has been filed before the

Registry.

2. Permission is accorded.

3. Accordingly, this appeal is dismissed as

withdrawn.

Pending miscellaneous applications, if any, shall stand

closed. No costs.

___________________________________ JUSTICE SAMBASIVA RAO NAIDU DATED 04.09.2023 YNK THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

M.A.C.M.A NO.569 OF 2018

DATED 04.09.2023

YNK

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : Media