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T.Srinivas Rao vs Dist.Collector And Magistrate
2023 Latest Caselaw 3473 Tel

Citation : 2023 Latest Caselaw 3473 Tel
Judgement Date : 31 October, 2023

Telangana High Court

T.Srinivas Rao vs Dist.Collector And Magistrate on 31 October, 2023

Bench: Alok Aradhe, N.V.Shravan Kumar

   THE HON'BLE THE CHIEF JUSTICE ALOK ARADHE

AND THE HON'BLE SRI JUSTICE N.V.SHRAVAN KUMAR

WRIT APPEAL No.1507 of 2008

JUDGMENT: (Per the Hon'ble the Chief Justice Alok Aradhe)

Mr. Todupunuri Kartikeya Goud, learned counsel for

the appellants, submits that he has no instructions to

argue the matter.

The writ appeal is therefore dismissed for non-

prosecution.

As a sequel, miscellaneous petitions, pending if any,

stand closed.

_______________________________ ALOK ARADHE, CJ

_______________________________ N.V.SHRAVAN KUMAR, J

Date: 31.10.2023 Es

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