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Krishnaiah, Mahabubnagar Dist vs Joint Collector, Mahabubnagar ...
2023 Latest Caselaw 3376 Tel

Citation : 2023 Latest Caselaw 3376 Tel
Judgement Date : 20 October, 2023

Telangana High Court
Krishnaiah, Mahabubnagar Dist vs Joint Collector, Mahabubnagar ... on 20 October, 2023
Bench: Alok Aradhe, N.V.Shravan Kumar
         THE HON'BLE THE CHIEF JUSTICE ALOK ARADHE
                                      AND
         THE HON'BLE SRI JUSTICE N.V.SHRAVAN KUMAR


                   WRIT APPEAL No.527 of 2011

JUDGMENT: (Per the Hon'ble the Chief Justice Alok Aradhe)


       Mr. J.Suresh Babu, learned counsel for the appellant.


2.     Learned counsel for the appellant submits that the

appeal has been rendered infructuous, as the dispute

between the parties has been amicably resolved outside the

Court.


3.     The aforesaid submission is placed on record.


4.     The      writ     appeal       is,    therefore,     dismissed   as

infructuous.


       Miscellaneous applications pending, if any, shall

stand closed. However, there shall be no order as to costs.



                                     ______________________________________
                                              ALOK ARADHE, CJ



                                     ______________________________________
                                           N.V.SHRAVAN KUMAR, J
20.10.2023

vs

 
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