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Sri Praveen Kumar Jain vs S.M.Abdul Hag Alias Irfan
2023 Latest Caselaw 3373 Tel

Citation : 2023 Latest Caselaw 3373 Tel
Judgement Date : 20 October, 2023

Telangana High Court

Sri Praveen Kumar Jain vs S.M.Abdul Hag Alias Irfan on 20 October, 2023

Bench: K. Sarath

         THE HONOURABLE SRI JUSTICE K.SARATH

               SECOND APPEAL No.398 of 2023

JUDGMENT:

Learned counsel appearing for the appellant filed

memo on behalf of the appellant and submitted that the

dispute between the parties was settled out of the Court

through compromise. The Memorandum of Compromise

Petition filed under Order 23 R3 C.P.C by both the parties

and the Memorandum of Compromise recorded on

14.09.2023 and seeks permission to withdraw the Second

Appeal.

2. Accordingly, permission is granted as sought for. The

Second Appeal is dismissed as withdrawn.

3. Miscellaneous petitions, if any, pending in this Writ

Petition shall stand closed. There shall be no order as to

costs.

______________ K.SARATH, J

Date:20.10.2023

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