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M/S. Aries Agro Care Private ... vs M/S. Pradham Biotech Private ...
2023 Latest Caselaw 3348 Tel

Citation : 2023 Latest Caselaw 3348 Tel
Judgement Date : 19 October, 2023

Telangana High Court
M/S. Aries Agro Care Private ... vs M/S. Pradham Biotech Private ... on 19 October, 2023
Bench: Alok Aradhe, N.V.Shravan Kumar
     THE HON'BLE THE CHIEF JUSTICE ALOK ARADHE

AND THE HON'BLE SRI JUSTICE N.V.SHRAVAN KUMAR

COMCA No.26 OF 2021

JUDGMENT: (Per the Hon'ble the Chief Justice Alok Aradhe)

Mr. T. Krishna Kumar, learned counsel, appears on behalf of

Mr.G.V.S. Ganesh, learned counsel for the appellant.

2. Learned counsel for the appellant has filed a memo seeking

leave of this Court to withdraw the appeal on the ground that

the dispute has been amicably resolved between the parties.

The aforesaid memo is taken on record.

3. In the result, the appeal is dismissed as withdrawn.

There shall be no order as to costs.

Miscellaneous applications, if any pending, shall stand

closed.

__________________ ALOK ARADHE, CJ

________________________ N.V.SHRAVAN KUMAR, J Date: 19.10.2023 Lrkm/Myk

 
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