Sri A. Vishnu Vardhan Reddy vs Sri V. Gopinath Reddy
2023 Latest Caselaw 3347 Tel

     THE HON'BLE THE CHIEF JUSTICE ALOK ARADHE
                        AND
     THE HON'BLE SRI JUSTICE N.V.SHRAVAN KUMAR

                  WRIT APPEAL No.1023 of 2023

JUDGMENT: (Per the Hon'ble the Chief Justice Alok Aradhe)

       Mr.V.Ravinder Rao, learned Senior Counsel appears on

behalf of Mr. Dida Vijaya Kumar, learned counsel for the

appellant.

       Mr.Payalla Chandra Shekar, learned counsel for

respondent Nos.1 and 2.

Mr.T.Srikanth Reddy, learned Government Pleader for

Revenue for respondent Nos.3 to 6.

2. This intra court appeal has been filed against the

ad interim order dated 21.09.2023 passed by the learned Single

Judge in Writ Petition No.26434 of 2023.

3. Learned Senior Counsel for the appellant submits that he has

already filed an application on 13.10.2023 seeking vacation of the

interim order.

::2::

4. Therefore, we are not inclined to entertain this appeal.

However, the learned Single Judge is requested to decide the

application filed on 13.10.2023 seeking vacation of stay.

5. Accordingly, the appeal is disposed of. There shall be no

order as to costs.

As a sequel, miscellaneous petitions, pending if any, stand

closed.

__________________ ALOK ARADHE, CJ

________________________ N.V.SHRAVAN KUMAR, J Date:19.10.2023

Note:

Issue CC today.

Lrkm/Myk