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Sudharshan Sagar vs Khaja Ahwar Arshad
2023 Latest Caselaw 3346 Tel

Citation : 2023 Latest Caselaw 3346 Tel
Judgement Date : 19 October, 2023

Telangana High Court

Sudharshan Sagar vs Khaja Ahwar Arshad on 19 October, 2023

Bench: M.G.Priyadarsini

 THE HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO

I.A.No.1 of 2019 in/and C.R.P.No.492 of 2019 & I.A.No.1 of 2019 in/and C.R.P.No.498 of 2019 & I.A.No.1 of 2019 in/and C.R.P.No.499 of 2019

COMMON JUDGMENT :

The issue raised in these matters is covered by the order dt.29-

04-2019 in C.M.A.No.193 of 2019 and batch, wherein this Court had

refused to condone the delay of more than 600 days in filing appeals

against the common order dt.10-03-2017 passed by the Railways

Claim Tribunal, Secunderabad.

2. For the reasons alike, I.As.No.1 of 2019 in these C.M.As. are

also dismissed. Consequently, the C.M.As. are also dismissed. No

costs.

3. As a sequel, the miscellaneous petitions, if any pending, shall

stand closed.

__________________________________ JUSTICE M.S.RAMACHANDRA RAO Date: 17-06-2019 Vsv

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