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B. Narsimha, vs The Telangana State Road ...
2023 Latest Caselaw 3344 Tel

Citation : 2023 Latest Caselaw 3344 Tel
Judgement Date : 19 October, 2023

Telangana High Court
B. Narsimha, vs The Telangana State Road ... on 19 October, 2023
Bench: J Sreenivas Rao
     HON'BLE SRI JUSTICE J. SREENIVAS RAO

            WRIT PETITION No. 26467 of 2016

ORDER:

When the matter is taken up for consideration,

learned counsel appearing on behalf of the petitioner as

well as respondents submits that the issue raised in this

Writ Petition is squarely covered by the order passed by the

Division Bench of this Court in W.A.No.183 of 2022, dated

15.03.2022.

2. In view of the principles laid down in the above said

judgment, the petitioner is not entitled for the relief sought

in this Writ Petition.

3. Accordingly, the Writ Petition is dismissed. No costs.

Pending miscellaneous applications, if any, shall

stand closed.

_______________________________ JUSTICE J. SREENIVAS RAO

Date: 19.10.2023 Smk

 
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