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Saubia Hasan, Hyd. vs Inspector Of Police, Hyd. And 5 ...
2023 Latest Caselaw 3342 Tel

Citation : 2023 Latest Caselaw 3342 Tel
Judgement Date : 19 October, 2023

Telangana High Court

Saubia Hasan, Hyd. vs Inspector Of Police, Hyd. And 5 ... on 19 October, 2023

Bench: Alok Aradhe, N.V.Shravan Kumar

          THE HON'BLE THE CHIEF JUSTICE ALOK ARADHE

AND THE HON'BLE SRI JUSTICE N.V.SHRAVAN KUMAR Writ Appeal No.231 of 2011 JUDGMENT: (Per the Hon'ble the Chief Justice Alok Aradhe)

Ms. B.Vanaja Reddy, learned counsel for the appellant

submits that the appeal has been rendered infructuous on account

of efflux of time.

In view of aforesaid submission, the Writ Appeal is dismissed

as infructuous. No costs.

As a sequel, miscellaneous petitions, pending if any, stand

closed.

__________________ ALOK ARADHE, CJ

_______________________ N.V.SHRAVAN KUMAR, J Date: 19.10.2023 LUR

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