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Kurma Arelli Gangavva, vs Shaik Anwar,
2023 Latest Caselaw 3339 Tel

Citation : 2023 Latest Caselaw 3339 Tel
Judgement Date : 19 October, 2023

Telangana High Court
Kurma Arelli Gangavva, vs Shaik Anwar, on 19 October, 2023
Bench: G.Radha Rani
     IN THE HIGH COURT OF JUDICATURE OF ANDHRA PRADESH
                        AT HYDERABAD
                    WEDNESDAY THE SIXTH DAY OF OCTOBER
                         TWO THOUSAND AND TEN
                                 : PRESENT :
                    THE HON'BLE SRI JUSTICE: G. CHANDRAIAH

                                  S.A. No. 566 OF 2010

           Appeal Under Section 100 of C.P.C., against the judgment and Decree of
the Court of the Additional District and Sessions Judge at Kamareddy, made in A.S.
No. 3 of 2009, dated 09-03-2010 preferred against the judgment and decree of the
Court of the Principal Junior Civil Judge at Kamareddy, passed in O.S. No. 102 of
2001, dated 29-01-2007;

Between:
Kurma Arelli Gangavva W/o Maisaiah.
                                                         Defendant/Defendant/Appellant
                                     AND
Shaik Anwar S/o Shaik Mahaboob Ali, Occ: Business, R/o Near Subash Talkies
Kama Reddy Mandal, District Nizamabad
                                                .....Plaintiff
                                         Respondent/Respondent


         The Appeal coming on for hearing, upon perusing the grounds filed herein
and the order of the High Court dated 25-6-2010 made herein and upon hearing the
arguments of Sri Paidi Krishna Reddy, Advocate for the Appellant, the Court made
the following

ORDER:

"No representation for the Respondent.

In view of substantial questions of law raised in the grounds of appeal at paragraphs 7 to 10, Admit

The order of status quo granted by this court shall continue."

ASSISTANT REGISTRAR // TRUE COPY //

for ASSISTANT REGISTRAR To

1. The Additional District and Sessions Judge at Kamareddy, Nizamabad District.

2. The Principal Junior Civil Judge at Kamareddy, Nizamabad District.

3. Shaik Anwar S/o Shaik Mahaboob Ali, Occ: Business, R/o Near Subash Talkies Kama Reddy Mandal, District Nizamabad

4. One spare copy.

5. One CC to Sri Paidi Krishna Reddy, Advocate (OPUC) BRT HIGH COURT

GC.J

DATED : 6-10-2010

Order:

S.A.NO. 566 OF 2010

CONTINUING THE STATUS QUO HIGH COURT

BRT DRAFTED ON: 12-10-2010

GC.J

DATED : 6-10-2010 Order:

S.A.NO. 566 OF 2010

CONTINUING THE STATUS QUO

 
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