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Bar Asociation Khammam Dist vs Pusam Bapanaiah. And30 Ors
2023 Latest Caselaw 3282 Tel

Citation : 2023 Latest Caselaw 3282 Tel
Judgement Date : 17 October, 2023

Telangana High Court

Bar Asociation Khammam Dist vs Pusam Bapanaiah. And30 Ors on 17 October, 2023

Bench: Alok Aradhe, N.V.Shravan Kumar

       THE HON'BLE THE CHIEF JUSTICE ALOK ARADHE

AND THE HON'BLE SRI JUSTICE N.V.SHRAVAN KUMAR

WRIT APPEAL No.1042 of 2000

JUDGMENT: (Per the Hon'ble the Chief Justice Alok Aradhe)

Mr. K.S. Naga Narasimha Reddy, learned counsel

appearing on behalf of Mr. C.V. Mohan Reddy, learned Senior

Counsel for the appellant, submits that the writ appeal has been

rendered infructuous on account of efflux of time.

2. The aforesaid submission is placed on record.

3. Accordingly, the writ appeal is dismissed as infructuous.

No order as to costs.

Miscellaneous applications pending, if any, shall stand

closed.

_______________________________ ALOK ARADHE, CJ

_______________________________ N.V.SHRAVAN KUMAR, J Date: 17.10.2023 ES

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