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T. Jhansi vs Jangeti Parthasarthy
2023 Latest Caselaw 3144 Tel

Citation : 2023 Latest Caselaw 3144 Tel
Judgement Date : 12 October, 2023

Telangana High Court

T. Jhansi vs Jangeti Parthasarthy on 12 October, 2023

Bench: P.Sree Sudha

      THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                      A.S.No.835 of 2008

JUDGMENT

When the matter is taken up for hearing,

Sri M.Surya Prakash, learned counsel for the appellant

informed this Court that the matter has been settled

between the parties and it was recorded in A.S.No.605 of

2008. As such, the cause in the present appeal does not

survive for adjudication.

2. Recording the above submission, the appeal is

dismissed as infructuous.

As a sequel, miscellaneous petitions, pending if any,

shall stand closed.

___________________ P. SREE SUDHA, J Dt.12.10.2023.

Gv/krl

THE HON'BLE SMT. JUSTICE P. SREE SUDHA

A.S.No.835 of 2008

Dt.12.10.2023

Gv/krl

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