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M/S. Vasudha Pharma Chemicals ... vs M/S. Royal Global Trade
2023 Latest Caselaw 3137 Tel

Citation : 2023 Latest Caselaw 3137 Tel
Judgement Date : 12 October, 2023

Telangana High Court

M/S. Vasudha Pharma Chemicals ... vs M/S. Royal Global Trade on 12 October, 2023

Bench: K. Sarath

       THE HONOURABLE SRI JUSTICE K.SARATH

                   C.C.C.A.No.305 of 2003

JUDGMENT:

When the matter came up for hearing on 24.08.2023

there was no representation for the appellant, therefore the

matter was directed to be listed to 14.09.2023 under the

caption 'for dismissal". On 21.09.2023, learned counsel for

the appellant seeks time to get instructions. In spite of it,

today also there is no representation for the appellant.

Therefore, this Court has no option except to dismiss the

appeal for non-prosecution/default.

2. Accordingly, the Appeal is dismissed for non-

prosecution/default. No order as to costs.

3. Pending miscellaneous applications, if any, shall

stand dismissed.

_____________________ JUSTICE K.SARATH Date:12.10.2023

sj

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