M/S. Nagarjuna Modern Rice Mill, ... vs The Managing Director, Andhra ...
2023 Latest Caselaw 3133 Tel

Citation : 2023 Latest Caselaw 3133 Tel
Judgement Date : 12 October, 2023

Telangana High Court

M/S. Nagarjuna Modern Rice Mill, ... vs The Managing Director, Andhra ... on 12 October, 2023

Bench: Alok Aradhe, N.V.Shravan Kumar

         THE HON'BLE THE CHIEF JUSTICE ALOK ARADHE
                                      AND
         THE HON'BLE SRI JUSTICE N.V.SHRAVAN KUMAR


                   WRIT APPEAL No.623 of 2010

JUDGMENT: (Per the Hon'ble the Chief Justice Alok Aradhe)


       This intra court appeal is of the year 2010.


2.     When the matter is taken up today, none has

appeared on behalf of the appellant.

3.     It appears that the appellant is not interested in

prosecuting the appeal.

4.     The writ appeal is therefore dismissed for non-

prosecution.

       Miscellaneous applications pending, if any, shall

stand closed. However, there shall be no order as to costs.




                                     ______________________________________
                                              ALOK ARADHE, CJ



                                     ______________________________________
                                           N.V.SHRAVAN KUMAR, J
12.10.2023

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