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Mohammed Ibrahim Died vs Mohammed Abdul Razzak
2023 Latest Caselaw 3131 Tel

Citation : 2023 Latest Caselaw 3131 Tel
Judgement Date : 12 October, 2023

Telangana High Court
Mohammed Ibrahim Died vs Mohammed Abdul Razzak on 12 October, 2023
Bench: K. Sarath
       THE HONOURABLE SRI JUSTICE K.SARATH
                   C.C.C.A.No.255 of 2002
JUDGMENT:

When the matter came up for hearing on 01.08.2023

there was no representation for both sides, therefore the

matter was directed to be listed to 22.08.2023 under the

caption 'for dismissal". Thereafter, on 29.08.2023,

11.09.2023 and 25.09.2023, learned counsel for the

appellant seeks time and the matter was adjourned to

03.10.2023 finally under the same caption. In spite of it,

today also learned counsel representing the learned

counsel for the appellant seeks further time and his

request is rejected. Hence, this Court has no option except

to dismiss the appeal for non-prosecution/default.

2. Accordingly, the Appeal is dismissed for non-

prosecution/default. No order as to costs.

3. Pending miscellaneous applications, if any, shall

stand dismissed.

_____________________ JUSTICE K.SARATH Date:12.10.2023 sj

 
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