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Jaluri Chandrashekar vs The State Of Telangana
2023 Latest Caselaw 3129 Tel

Citation : 2023 Latest Caselaw 3129 Tel
Judgement Date : 12 October, 2023

Telangana High Court
Jaluri Chandrashekar vs The State Of Telangana on 12 October, 2023
Bench: P.Madhavi Devi
     THE HONOURABLE SMT.JUSTICE P.MADHAVI DEVI

                       W.P.No. 26106 OF 2023

ORDER:

This Writ Petition is filed for the following relief:-

"...Writ of Mandamus declaring the action of the respondents not appointing the petitioners as Multi Purpose Health Assistants (Male) is illegal, arbitrary and in violation of Principles of Natural Justice and contrary to Judgment of the Division Bench of this Hon'ble High Court in W.V.M.P.No.1015 of 2014 in W.P.No.38060 of 2013 dated 15-09-2015 and direct the respondents strictly adher the orders of the Hon'ble High court dated 15-09-2015 in W.P.No.38060 of 2013 and also W.P.No.8728 of 2022 dated 20-09-2022 and appoint the applicants as Multi Purpose Health Assistants (Male) and to pass..."

2. When the matter is taken up for hearing, it is submitted

by the learned counsel for the petitioners that the lis in the

present Writ Petition is squarely covered by the order of this

Court dated 12.10.2023 in W.P.No.25696 of 2023 and batch

and the same is not disputed by the learned Government

Pleader for Services-II appearing for the respondents.

3. In view of the same and for reasons alike, this Writ

Petition is disposed of at the admission stage in terms of the

order dated 12.10.2023 in W.P.No.25696 of 2023 and batch,

with a direction to the respondents to look into the representation of the petitioners and consider their case for

appointment only who fall in the same category as the writ

petitioners in W.P.No.33282 of 2022. The respondents shall

pass appropriate orders within a period of Six (6) weeks from

the date of receipt of a copy of this order. There shall be no

order as to costs.

4. The office is directed to append a copy of the order

dated 12.10.2023 in W.P.No.25696 of 2023 and batch to this

Writ Petition for ready reference.

5. Miscellaneous petitions, if any, pending in this Writ

Petition, shall stand closed.

____________________________ JUSTICE P.MADHAVI DEVI

Dated: 12.10.2023 bak

THE HONOURABLE SMT JUSTICE P.MADHAVI DEVI

W.P.No. 26106 of 2023

Dated: 12.10.2023 bak

 
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