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Jannu Chennaiah vs Sonnathi Muralidhar
2023 Latest Caselaw 3124 Tel

Citation : 2023 Latest Caselaw 3124 Tel
Judgement Date : 12 October, 2023

Telangana High Court

Jannu Chennaiah vs Sonnathi Muralidhar on 12 October, 2023

Bench: G.Radha Rani

      THE HONOURABLE Dr. JUSTICE G. RADHA RANI

                 SECOND APPEAL No.427 of 2009

JUDGMENT:

This Second Appeal is filed by the appellants-appellants-

defendants against the judgment dated 18.03.2009 passed in A.S. No.3

of 2005 by the learned II-Additional District Court (F.T.C.),

Mahabubnagar, confirming the judgment and decree dated 31.12.2004

passed in O.S. No.37 of 2003 by the learned Senior Civil Judge,

Wanaparthy.

2. When the matter is taken up for hearing, learned counsel for

the appellants sought permission of this Court to withdraw the second

appeal as the parties had settled the matter out of court.

3. Permission is accorded.

4. Accordingly, the appeal is dismissed as withdrawn. No costs.

As a sequel, miscellaneous applications, pending if any, shall

stand closed.

______________________ Dr. G. RADHA RANI, J October 12, 2023 KTL

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