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B. Harinath Reddy vs M. Janardhan Reddy
2023 Latest Caselaw 3122 Tel

Citation : 2023 Latest Caselaw 3122 Tel
Judgement Date : 12 October, 2023

Telangana High Court

B. Harinath Reddy vs M. Janardhan Reddy on 12 October, 2023

Bench: K. Sarath

       THE HONOURABLE SRI JUSTICE K.SARATH

                  C.C.C.A. No.116 of 2002

JUDGMENT:

This petition has come up for hearing on 22.06.2023,

05.09.2023 and 22.09.2023, when the matter was called,

there was no representation on behalf of the appellants,

and therefore the matter was directed to be listed today

under the caption "for Dismissal". Even today, when the

matter is called, there is no representation for the

appellants. It seems that the appellants are not interested

to prosecute this case.

2. Accordingly, the CCCA is dismissed for Non-

prosecution/default. There shall be no order as to costs.

3. Pending miscellaneous applications, if any in this

appeal, shall stand closed.

_____________________ JUSTICE K.SARATH

Date:12.10.2023 bb

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