Reliance General Insurance Co. ... vs S. Muthyalu , Mutyalu Died And 6 ...
2023 Latest Caselaw 3085 Tel

Citation : 2023 Latest Caselaw 3085 Tel
Judgement Date : 11 October, 2023

Telangana High Court

Reliance General Insurance Co. ... vs S. Muthyalu , Mutyalu Died And 6 ... on 11 October, 2023

Bench: M.G.Priyadarsini

     THE HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI

                    C.M.A. No. 124 of 2020

JUDGMENT:-

      Pursuant to the request made by the learned counsel

appearing for both the parties, the matter was referred to Lok

Adalat. On 09.09.2023 the matter was settled before the Lok

Adalat and an award was passed by the Lok Adalath.


      In view of the above, the C.M.A. is disposed of in terms of

the award passed by the Lok Adalat. There shall be no order as

to costs.


      Miscellaneous applications, if any, pending shall stand

closed.


                                     _____________________
                                    JUSTICE M.G.PRIYADARSINI
11.10.2023

pgp

THE HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI

C.M.A. No. 124 of 2020

DATE: 11.10.2023

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