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Smt.A.Krishnaveni And 7 Others vs Secty Medical And Health And 10 ...
2023 Latest Caselaw 3052 Tel

Citation : 2023 Latest Caselaw 3052 Tel
Judgement Date : 10 October, 2023

Telangana High Court

Smt.A.Krishnaveni And 7 Others vs Secty Medical And Health And 10 ... on 10 October, 2023

Bench: M.Laxman

            THE HONOURABLE SRI JUSTICE M. LAXMAN

                   APPEAL SUIT NO.2044 OF 2000

JUDGMENT:

1. No representation on behalf of the appellants in spite of

listing the matter today under the caption "for dismissal". It

appears that the appellants are not evincing any interest in

prosecuting the matter.

2. Accordingly, this Appeal Suit is dismissed for non-prosecution.

No costs.

Pending miscellaneous applications, if any, shall stand

closed.

______________________ JUSTICE M. LAXMAN Date: 10.10.2023 ns

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