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Gutta Sreenivasa Rao vs B Narsimharao
2023 Latest Caselaw 3047 Tel

Citation : 2023 Latest Caselaw 3047 Tel
Judgement Date : 10 October, 2023

Telangana High Court

Gutta Sreenivasa Rao vs B Narsimharao on 10 October, 2023

Bench: Abhinand Kumar Shavili, Anil Kumar Jukanti

                                       1




   HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI

AND HON'BLE SRI JUSTICE ANIL KUMAR JUKANTI

W.A.No.986 of 2023 JUDGMENT: (Per Hon'ble Sri Justice Abhinand Kumar Shavili)

Learned counsel appearing for the appellants seeks

permission of this Court to withdraw the writ appeal with

liberty to the appellants to get impleaded in the writ

petition and contest the matter on merits.

Reserving such liberty, the Writ Appeal is dismissed

as withdrawn. No costs.

Miscellaneous petitions, if any, pending shall stand

closed.

________________________________ JUSTICE ABHINAND KUMAR SHAVILI

_______________________________ JUSTICE ANIL KUMAR JUKANTI Date: 10.10.2023 rkk

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