Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Union Of India vs V.Sadanandam And 2 Others
2023 Latest Caselaw 3017 Tel

Citation : 2023 Latest Caselaw 3017 Tel
Judgement Date : 9 October, 2023

Telangana High Court

Union Of India vs V.Sadanandam And 2 Others on 9 October, 2023

Bench: M.G.Priyadarsini

     THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI


     CIVIL MISCELLANEOUS APPEAL No. 1096 OF 2019


JUDGMENT:

Learned Standing Counsel for the appellant seeks

permission of this Court to withdraw the appeal.

Permission is accorded and the appeal is accordingly

dismissed as withdrawn. No order as to costs.

Miscellaneous applications, if any, pending shall stand

closed.

__________________________ JUSTICE M.G.PRIYADARSINI

09.10.2023 gms

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : Media