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B. Ajay Kumar vs M/S B.S. Digitals , Hyderabad And ...
2023 Latest Caselaw 2995 Tel

Citation : 2023 Latest Caselaw 2995 Tel
Judgement Date : 6 October, 2023

Telangana High Court

B. Ajay Kumar vs M/S B.S. Digitals , Hyderabad And ... on 6 October, 2023

Bench: Namavarapu Rajeshwar Rao

  THE HON'BLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO

                  M.A.C.M.A No.3227 of 2011

JUDGMENT:

There was no representation from the appellant even

though the matter was posted under dismissal caption on

19.09.2023. Even today, when the matter is called, there is no

representation. It appears, the appellant is not interested to

prosecute the case. This M.A.C.M.A. is of the year 2011.

Therefore, the M.A.C.M.A. is liable to be dismissed for non-

prosecution.

Accordingly, this M.A.C.M.A. is dismissed for non-

prosecution. There shall be no order as to costs.

As a sequel, miscellaneous applications, if any pending, shall stand closed.

_____________________________________ NAMAVARAPU RAJESHWAR RAO, J

06th day of October 2023.

BDR

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