Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

R.V.R.Reddy vs The T.S.R.T.C.
2023 Latest Caselaw 2994 Tel

Citation : 2023 Latest Caselaw 2994 Tel
Judgement Date : 6 October, 2023

Telangana High Court

R.V.R.Reddy vs The T.S.R.T.C. on 6 October, 2023

Bench: Namavarapu Rajeshwar Rao

  THE HON'BLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO

                      W.P. No.47524 of 2018

JUDGMENT:

There was no representation from the petitioner on

06.09.2023, as such, the case was posted to 20.09.2023. On

20.09.2023 also, there was no representation, as such, the case

was directed to be listed under dismissal caption, and posted to

04.10.2023. Even today, when the matter is called, there is no

representation. It appears, the petitioner is not interested to

prosecute his case. Therefore, the Writ Petition is liable to be

dismissed for non-prosecution.

Accordingly, this Writ Petition is dismissed for non-

prosecution. There shall be no order as to costs.

As a sequel, miscellaneous applications, if any pending, shall stand closed.

_____________________________________ NAMAVARAPU RAJESHWAR RAO, J

06th day of October 2023.

BDR

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : Media