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Boya Anand , Nanda vs The State Of Telangana,
2023 Latest Caselaw 2993 Tel

Citation : 2023 Latest Caselaw 2993 Tel
Judgement Date : 6 October, 2023

Telangana High Court

Boya Anand , Nanda vs The State Of Telangana, on 6 October, 2023

Bench: Namavarapu Rajeshwar Rao

  THE HON'BLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO

                      W.P.No.42276 of 2018

JUDGMENT:

There was no representation from the petitioner on

05.09.2023, as such, the case posted under dismissal caption

on 03.10.2023. On 03.10.2023 also, there was no

representation, as such, the case was posted under dismissal

caption on 05.10.2023. Even today, when the matter is called,

there is no representation. It appears, the petitioner is not

interested to prosecute his case. Therefore, the Writ Petition is

liable to be dismissed for non-prosecution.

Accordingly, this Writ Petition is dismissed for non-

prosecution. There shall be no order as to costs.

As a sequel, miscellaneous applications, if any pending,

shall stand closed.

_____________________________________ NAMAVARAPU RAJESHWAR RAO, J

06th day of October 2023.

BDR

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