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K. Santosh vs Kolan Srivardhan Reddy
2023 Latest Caselaw 2988 Tel

Citation : 2023 Latest Caselaw 2988 Tel
Judgement Date : 6 October, 2023

Telangana High Court

K. Santosh vs Kolan Srivardhan Reddy on 6 October, 2023

Bench: G.Anupama Chakravarthy

HON'BLE SMT. JUSTICE G. ANUPAMA CHAKRAVARTHY

                   Crl.A.No.1128 of 2018

JUDGMENT:

Learned counsel for the appellant addressed a letter dated

04.10.2023 to the Registrar Judicial, stating that he has been

instructed to withdraw this criminal appeal.

2. Permission is accorded and the Criminal Appeal is

dismissed as withdrawn.

Miscellaneous Petitions, pending if any, shall stand

closed.

__________________________________ G.ANUPAMA CHAKRAVARTHY, J Date: 06.10.2023 PNS

HON'BLE SMT. JUSTICE G. ANUPAMA CHAKRAVARTHY

CRIMINAL APPEAL No.1128 of 2018

Date: 06.10.2023 PNS

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