Citation : 2023 Latest Caselaw 2985 Tel
Judgement Date : 6 October, 2023
THE HONOURABLE SRI JUSTICE K.SARATH
CCCA No.203 of 2004
JUDGMENT :
01. On 11.09.2023 when the matter was called, there was
no representation and, therefore, the matter was directed
to be listed today under the caption "for Dismissal". Even
today, when the matter is called, there is no
representation. It seems that appellants are not interested
to prosecute this appeal.
2. Accordingly, the CCCA is dismissed for
Non-prosecution/default. No order as to costs.
3. Pending miscellaneous applications, if any, in this
appeal shall stand closed.
____________________ JUSTICE K.SARATH
Date: 06.10.2023 trr
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