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Mr.Syed Murtuza Hussain vs The Managing Director
2023 Latest Caselaw 2984 Tel

Citation : 2023 Latest Caselaw 2984 Tel
Judgement Date : 6 October, 2023

Telangana High Court

Mr.Syed Murtuza Hussain vs The Managing Director on 6 October, 2023

Bench: K. Sarath

       THE HONOURABLE SRI JUSTICE K.SARATH

                     CCCA No.47 of 2004

JUDGMENT :

1 On 06.09.2023 when the matter was called, there

was no representation and, therefore, the matter was

directed to be listed today under the caption "for

Dismissal". Even today, when the matter is called, there is

no representation. It seems that appellants are not

interested to prosecute this appeal.

2. Accordingly, the CCCA is dismissed for

Non-prosecution/default. No order as to costs.

3. Pending miscellaneous applications, if any, in this

appeal shall stand closed.

____________________ JUSTICE K.SARATH

Date: 06.10.2023 trr

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