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M/S. Continentinental Coffee ... vs M/S. A.P.F.D.C. Ltd
2023 Latest Caselaw 2982 Tel

Citation : 2023 Latest Caselaw 2982 Tel
Judgement Date : 6 October, 2023

Telangana High Court

M/S. Continentinental Coffee ... vs M/S. A.P.F.D.C. Ltd on 6 October, 2023

Bench: K. Sarath

       THE HONOURABLE SRI JUSTICE K.SARATH

                   CCCA No.388 of 2003
JUDGMENT :

1. The present appeal is arising out of judgment and

decree dated 20.03.2003 passed in O.S.No. 681 of 1997

on the file of Additonal Judge-cum-VI Senior Civil Judge,

City Civil Court at Hyderabad, whereunder the Court

below decreed the suit against the appellant which was for

recovery of money.

2. Today when the matter is called, the learned Counsel

for the appellant submits that the appellant has already

deposited the entire decretal amount and therefore he

intends to not press the appeal.

3. Recording the aforementioned submission of the

learned appellant, this appeal is dismissed as not pressed.

4. Pending miscellaneous applications, if any, in this

appeal shall stand closed.

____________________ JUSTICE K.SARATH Date: 06.10.2023 trr

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