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Naidunur Mohan Rao, vs T. Venkat Ram Reddy,
2023 Latest Caselaw 2981 Tel

Citation : 2023 Latest Caselaw 2981 Tel
Judgement Date : 6 October, 2023

Telangana High Court
Naidunur Mohan Rao, vs T. Venkat Ram Reddy, on 6 October, 2023
Bench: K. Sujana
        THE HON'BLE SMT. JUSTICE K. SUJANA

                   APPEAL SUIT No.83 of 2017
JUDGMENT:

Aggrieved by the Judgment and decree dated 23.04.2014

passed by the learned Principal Senior Civil Judge, Ranga Reddy

District in O.S.No.2198 of 2013, the present Appeal Suit is filed.

2. Learned counsel for the appellant submitted that sole

appellant died and there are no legal representatives to the

appellant.

3. Recording the said submission, the Appeal Suit is dismissed

as infructuous. There shall be no order as to costs.

As a sequel, miscellaneous petitions, pending if any, shall

stand closed.

______________ K.SUJANA, J

DATE: 06.10.2023 SAI

SKS,J A.S.No.83 of 2017

THE HON'BLE SMT. JUSTICE K. SUJANA

APPEAL SUIT No.83 of 2017

Date: 06.10.2023 SAI

 
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